Calcutta High Court (Appellete Side)
West Bengal State Electricity ... vs Shankar Kumar Maji & Ors on 7 July, 2015
Author: I.P. Mukerji
Bench: I.P. Mukerji
21 07.07.15
W.P. 12091 (W) of 2015
West Bengal State Electricity Distribution Company Limited.
Vs.
Shankar Kumar Maji & Ors.
Mr. Raj Kumar Basu .... For the Petitioner.
Mr. Ritwik Pattanayak ... For the Respondent No. 2.
Mr. Arindam Chatterjee Mr. S. Mukherjee Mr. N.K. Singh .... For the Private Respondent No. 1.
The question of maintainability is kept open. This writ application is admitted. Let affidavits be exchanged according to the following directions:
Affidavit-in-opposition by 27th July, 2015. List this application on 10th August, 2015. Affidavit-in-reply may be filed in the mean time.
Urgent certified photocopy of this order, if applied for, be supplied to the parties on priority basis.
( I.P. Mukerji, J.) S.D.