Supreme Court - Daily Orders
P. Sivasamy vs A. Radhakrishnan on 16 October, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.45+46+48 COURT NO.6 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 58313/2025
[Arising out of impugned final judgment and order dated 23-10-2019
in WPMD No. 64/2018 24-01-2025 in REV.APLW(MD) No. 106/2023 passed
by the High Court of Judicature at Madras at Chennai]
P. SIVASAMY Petitioner(s)
VERSUS
A. RADHAKRISHNAN & ORS. Respondent(s)
IA No. 261434/2025 - CONDONATION OF DELAY IN FILING
IA No. 261433/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 261432/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) With Diary No(s). 58320/2025 IA No. 263399/2025 - CONDONATION OF DELAY IN FILING IA No. 263401/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 263397/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) Diary No(s). 59523/2025 Date : 16-10-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ATUL S. CHANDURKAR For Petitioner(s) :Mr. R. Subramanian, Sr. Adv.
Mr. S. Senthil, Adv.
Mr. K. Shiva, AOR For Respondent(s) :
UPON hearing the counsel the Court made the following O R D E R Signature Not Verified List on 03.11.2025.Digitally signed by KAPIL TANDON Date: 2025.10.16 16:55:35 IST Reason:
(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH)