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Supreme Court - Daily Orders

P. Sivasamy vs A. Radhakrishnan on 16 October, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.45+46+48                              COURT NO.6                  SECTION XII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 58313/2025

     [Arising out of impugned final judgment and order dated 23-10-2019
     in WPMD No. 64/2018 24-01-2025 in REV.APLW(MD) No. 106/2023 passed
     by the High Court of Judicature at Madras at Chennai]

     P. SIVASAMY                                                        Petitioner(s)

                                                    VERSUS

     A. RADHAKRISHNAN & ORS.                                            Respondent(s)


     IA No. 261434/2025 - CONDONATION OF DELAY IN FILING
     IA No. 261433/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 261432/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) With Diary No(s). 58320/2025 IA No. 263399/2025 - CONDONATION OF DELAY IN FILING IA No. 263401/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 263397/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) Diary No(s). 59523/2025 Date : 16-10-2025 This matter was called on for hearing today.

CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ATUL S. CHANDURKAR For Petitioner(s) :Mr. R. Subramanian, Sr. Adv.

Mr. S. Senthil, Adv.

Mr. K. Shiva, AOR For Respondent(s) :

UPON hearing the counsel the Court made the following O R D E R Signature Not Verified List on 03.11.2025.
Digitally signed by KAPIL TANDON Date: 2025.10.16 16:55:35 IST Reason:
(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH)