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Income Tax Appellate Tribunal - Delhi

Acit Circle-26(2), New Delhi vs Shiv Bhargava, New Delhi on 23 August, 2019

              IN THE INCOME TAX APPELLATE TRIBUNAL
                   DELHI BENCH 'A
                                'A' : NEW DELHI

            BEFORE JUSTICE P.P. BHATT, PRESIDENT AND
                SHRI G.S. PANNU, VICE PRESIDENT

                          ITA No.5616
                              No.5616/Del/2017
                                 5616/Del/2017
                        Assessment Year : 2014
                                          2014-15

Assistant Commissioner of        Vs.     Shri Vikram Dhirani,
Income Tax,                              D-1039, New Friends Colony,
Central Circle-
        Circle-07,                       New Delhi.
New Delhi.
     Delhi.                              PAN : AHTPD6528L.
    (Appellant)                              (Respondent)

and 19 others - as per Annexure-
                       Annexure-1

Appellants by       :   Shri Sanjay Goel, CIT-DR.

Respondents by :        Shri Ved Jain, Advocate, Ms.
                        Shurbhi Goyal, Advocate, Shri
                        P.C. Yadav, Advocate, Ms. Gargi
                        Sethee, Advocate and Shri V.
                        Raja Kumar, Advocate for various
                        respondents - as per Annexure-1



      Date of hearing                :    23.08.2019
      Date of pronouncement          :    23.08.2019
                                          23.08.2019

                                  ORDER

The captioned appeal in ITA No.5616/Del/2017 and 19 appeals [as per Annexure-1] preferred by the Revenue, have been listed by the Registry before the Bench on the ground that they do not survive for consideration in view of the CBDT Circular No.17/2019 dated 8th August, 2019.

2. The CBDT, vide Circular dated 8th August, 2019 (supra), has amended para 3 of Circular No. 3/2018 dated 11.07.2018 modifying the monetary limits for filing of appeals by the Department before the Tribunal. The tax effect in dispute in the captioned appeals is stated to be below the enhanced monetary limit of ` 50 lakhs specified in the CBDT Circular dated 08.08.2019 (supra) read with circular dated 11.07.2018 (supra). CBDT, vide clarification 2 ITA-5616/Del/2017 & 19 others in F.No.279/Misc/M-93/2018-ITJ dated 20th August, 2019 has clarified that the revised monetary limits specified in Circular dated 8th August, 2019 (supra) are applicable to pending appeals also.

3. In this background, the learned D.R. appearing for the Revenue was required to state his position; he has not referred to any material which would show that the captioned appeals are protected by any of the exceptions provided in para 10 of the CBDT circular dated 11.07.2018 (supra) and its amendment dated 20th August, 2018.

4. Without going into the merit of the issues raised in the captioned appeal, they are deemed to be withdrawn/not pressed, as their filing is not in consonance with the CBDT circular dated 08.08.2019 (supra) read with circular dated 11.07.2018 (supra). It is also noted that the Hon'ble Supreme Court in the case of DCIT & Ors vs. MSEB Holding Company Ltd. [SLP (Civil) No.26373/2019 dated 16.08.2019] has taken cognizance of the enhanced limit while dismissing the SLP arising from the judgement passed by the Hon'ble Bombay High Court in WP No. 3642/2018 dated 25.01.2019.

5. Before parting, we clarify that if on a later date, the Revenue finds that the tax effect in dispute in any of the captioned appeals is more than the limit prescribed in the Circular dated 08.08.2019 (supra), or it is protected by any of the exceptions provided in para 10 of the CBDT circular dated 11.07.2018 (supra), it shall be at liberty to approach the Tribunal for recall of the order and reinstitution of the appeal for adjudication on merits. The Tribunal shall consider such applications, if any, as per the extant law.

6. In conclusion, by applying the circular dated 08.08.2019 (supra) read with circulars dated 11.07.2018 (supra) and 20.08.2019 (supra), the captioned appeals of the Revenue are dismissed as withdrawn/ not pressed.

Above decision was pronounced in the open court at the conclusion of hearing on 23rd August, 2019.

                    Sd/-                                       Sd/-
          (G.S. PANNU)
                PANNU)                          (JUSTICE P.P. BHATT)
                                                              BHATT)
         VICE PRESIDENT                              PRESIDENT

VK.
                        3       ITA-5616/Del/2017 & 19 others



Copy forwarded to: -

1.   Appellant
2.   Respondent
3.   CIT
4.   CIT(A)
5.   DR, ITAT

                           Assistant Registrar
                                                             4                       ITA-5616/Del/2017 & 19 others

                                                                                                        ANNEXURE - 1
                                  IN THE INCOME TAX APPELLATE TRIBUNAL,
                                         DELHI BENCHES, NEW DELHI
Sl.   ITA/IT(SS)      Asstt.                                                            PAN           Name of AR-
                      Year      Name of Appellant        Name of Respondent                           (Shri/Kum/Smt)
No.   A No./C.O.
  1   5616/Del/2017   2014-15   ACIT, Central Circle-    Vikram Dhirani             AHTPD6528L        Shri Ved Jain Adv and
                                7, New Delhi                                                          Ms.Shurbhi Goyal and
                                                                                                      P.C. Yadav, Adv.
  2   5640/Del/2017   2013-14   ITO, Ward 58(4), New     Puneet Sawhney             ANSPS2540J                      --
                                Delhi
  3   5646/Del/2017   2013-14   ITO, Ward 19(3), New     Pasupati Nath Resorts      AAECP0732D                      --
                                Delhi                    (P) Ltd
  4                   2013-14   ACIT, Circle 19(2),      PNR Systems (P) Ltd.       AADCP1266B                      --
      7133/Del/2017             New Delhi
  5   7131/Del/2017   2013-14   ACIT, Circle 19(2),      Pearl Global Industries    AAACM0175F                      --
                                New Delhi                Ltd.
  6   6777/Del/2017   2014-15   ACIT(E), Circle 2(1),    Young Womens               AAATY0027H        Ms. Gargi Sethee, Adv.
                                New Delhi                Christian Association of
                                                         Delhi
  7   5962/Del/2017   2006-07   ACIT, Circle 27(1),      Unlimate Fashion Maker     AACCU2099N                      --
                                New Delhi                Pvt. Ltd.
  8   5961/Del/2017   2006-07   ACIT, Circle 27(1),      Ultimate Fashion Maker     AACCU2099N                      --
                                New Delhi                Pvt. Ltd.
  9   5767/Del/2017   2008-09   ITO, Ward 21(1), New     Rampro Consultants         AADCR1527M                      --
                                Delhi                    Pvt. Ltd.
 10   5765/Del/2017   2013-14   Addl. CIT, Special       PNB Housing Finance        AAACP3682N        Shri V. Raja Kumar
                                Range-7, N.D.            Ltd.                                         Adv.
 11   5756/Del/2017   2014-15   ITO, Ward 30(1), New     Paclean Ventures           AAIFP8912G                      --
                                Delhi
 12   5755/Del/2017   2013-14   ITO, Ward 30(1), New     Paclean Ventures           AAIFP8912G                      --
                                Delhi
 13   6230/Del/2017   2010-11   ACIT, Central Circle -   Victory Dewllings Pvt.     AACCV2862N        Shri Ved Jain Adv and
                                18, New Delhi            Ltd.                                         Ms.Shurbhi Goyal

 14   4898/Del/2019   2009-10   ACIT Circle - 26 (2)     Shiv Bhargava              AEFPB9655K                      --
                                New Delhi
 15   6463/Del/2017   2014-15   ITO, Ward - 19 (3),      Pasupati Nath Resorts      AAECP0732D                      --
                                New Delhi                (P) Ltd.
 16   6226/Del/2017   2010-11   ACIT Central Circle -    Victory Structure Pvt.     AACCV4180D        Shri Ved Jain Adv and
                                18, New Delhi            Ltd.                                         Ms.Shurbhi Goyal

 17   6228/Del/2017   2010-11   ACIT, Central Circle-    Victory Accomodations      AACCV3923C        Shri Ved Jain Adv and
                                18, New Delhi            Pvt. Ltd.                                    Ms.Shurbhi Goyal
 18   6232/Del/2017   2010-11   ACIT, Central Circle-    Victory Township Pvt.      AACCV3922D        Shri Ved Jain Adv and
                                18, New Delhi            Ltd.                                         Ms.Shurbhi Goyal

 19   6603/Del/2017   2006-07   ACIT, Central Circle-    Parag Dalmia               AAAPD3725B                      --
                                26, New Delhi
 20   7071/Del/2017   2014-15   ACIT, Circle-59(1),      Renu Makin                 AARPM1849G                      --
                                New Delhi