Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(5) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005 (5)No Member shall exercise his vote on a decision unless he is present during all the substantial hearings of the Commission on such matter.
