Delhi High Court - Orders
Oriental Insurance Co Ltd vs Zaixhu Xie & Ors (M/S Qualcomm India Pvt ... on 15 March, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 976/2018
ORIENTAL INSURANCE CO LTD ..... Appellant
Through Ms. Geeta Luthra, Senior Advocate
with Ms. Archana Pathak Dave, Ms.
Vanya Gupta and Mr. Anirban
Chanda, Advocates.
versus
ZAIXHU XIE & ORS (M/S QUALCOMM INDIA PVT LTD )
..... Respondent
Through Mr. Arvind Chaudhary, Mr. Arpit
Saini and Mr. Praveen Sharma,
Advocates for R-1 and R-2.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 15.03.2022 CM. APPL. 46499/2021
1. Office report indicates that notices have been served on Mr. Amit Kumar Gupta, Advocate, counsel for respondent No.4. Respondent No.3 is stated to be the driver of respondent No.4.
2. None appears for respondent No.4.
3. Issue notice of default to Mr. Amit Kumar Gupta, Advocate without process fee, returnable on 26.04.2022.
SANJEEV SACHDEVA, J MARCH 15, 2022/NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:15.03.2022 Signing Date:16.03.2022 08:38:46 20:42 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.