Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Chattisgarh - Subsection Section 44(3) in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016 (3)Any decision of the Appointing Authority under sub-rule (2) shall be final and binding.
