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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(4) in Bihar Inter-State Tourist Vehicles Rules, 1969

(4)The following amenities shall be provided in a tourist bus, namely:
(a)radio;
(b)Loudspeaker;
(c)reading material such as newspapers, periodicals, etc., and
(d)arrangements for supply of drinking water.