Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 61 in The U.P. Water Supply and Sewerage Act, 1975 61. Meter Rent. - A Jal Sansthan may provide water meters and charge such rent for the meter as may be provided in the bye-laws.
