Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] State of Odisha - Subsection Section 25(1)(iv) in The Orissa Excise Rules, 1965 (iv)The Collector of the district from which the ganja is to be exported has endorsed on such pass an order authorising the exports;