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State of Rajasthan - Section

Section 34 in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973

34. Power to enter upon land.

- The Authorised Officer or any person acting under his orders may at any time enter upon any land but not a dwelling house with such other officers or persons as he considers necessary and make a survey and take measurements thereof or do any other act which he considers necessary for carrying out the purposes of this Act.