Section 92(1)(j) in The Companies Act, 2013

[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(1)(j) in The Companies Act, 2013

(j)details, as may be prescribed, in respect of shares held by or on behalf of the Foreign Institutional Investors indicating their names, addresses, countries of incorporation, registration and percentage of shareholding held by them; and

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Union of India - Subsection

Section 92(1)(j) in The Companies Act, 2013