Section 19 in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004
19. Power to prevent destruction of monument.
- Notwithstanding anything contained in this Act, where the Director is of the opinion that a particular monument which has not been declared a protected monument under this Act is being destroyed either deliberately or otherwise and the same needs to be preserved in the public interest, he shall take such steps as may be necessary to prevent destruction of the monument.
