Section 10(1)(iv) in The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988
(iv)the inland area one hundred kilometres in width from the coast of India falling within the territories of the States of Andhra Pradesh, Goa, Gujarat, Karnataka, Kerala, Maharashtra, Orissa, Tamil Nadu and West Bengal and the Union territories of Daman and Diu and Puducherry;