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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(c) in The Orissa Legislative Assembly Members' (Medical Attendance) Rules, 1965

(c)An allowance of Rs.30 a month during the period of high prices towards the cost of the special diet, if any, prescribed by the Medical Superintendent of the Sanatorium.