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Supreme Court - Daily Orders

M/S Tdi International India (P) Ltd vs The Regional Executive Director ... on 30 January, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.807                             COURT NO.1                    SECTION XII

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) Nos.2637-2638/2018

     (Arising out of impugned final judgment and order dated 13-12-2017
     in WAMD No. 1380/2017 13-12-2017 in WAMD No. 1315/2017 passed by
     the High Court Of Judicature At Madras At Madurai)

     M/S TDI INTERNATIONAL INDIA (P) LTD                                      Petitioner(s)

                                                    VERSUS

     THE REGIONAL EXECUTIVE DIRECTOR SOUTHERN REGION                          Respondent(s)
     & ANR.


     Date : 30-01-2018 These petitions were MENTIONED today.


     CORAM :
                                 HON'BLE THE CHIEF JUSTICE
                                 HON'BLE MR. JUSTICE A.M. KHANWILKAR
                                 HON'BLE DR. JUSTICE D.Y. CHANDRACHUD


     For Petitioner(s)
                                      Mr. K. K. Mohan, AOR

     For Respondent(s)
                                      M/s.   M. V. Kini & Associates, AOR


                               UPON hearing the counsel the Court made the following
                                                O R D E R

On mentioning, the matter is taken on Board.

List the matter next week before the appropriate Bench as per the roster.

(Chetan Kumar) (H.S. Parasher) Signature Not Verified Court Master Assistant Registrar Digitally signed by CHETAN KUMAR Date: 2018.01.30 17:45:38 IST Reason: