Supreme Court - Daily Orders
M/S Tdi International India (P) Ltd vs The Regional Executive Director ... on 30 January, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.807 COURT NO.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos.2637-2638/2018
(Arising out of impugned final judgment and order dated 13-12-2017
in WAMD No. 1380/2017 13-12-2017 in WAMD No. 1315/2017 passed by
the High Court Of Judicature At Madras At Madurai)
M/S TDI INTERNATIONAL INDIA (P) LTD Petitioner(s)
VERSUS
THE REGIONAL EXECUTIVE DIRECTOR SOUTHERN REGION Respondent(s)
& ANR.
Date : 30-01-2018 These petitions were MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s)
Mr. K. K. Mohan, AOR
For Respondent(s)
M/s. M. V. Kini & Associates, AOR
UPON hearing the counsel the Court made the following
O R D E R
On mentioning, the matter is taken on Board.
List the matter next week before the appropriate Bench as per the roster.
(Chetan Kumar) (H.S. Parasher) Signature Not Verified Court Master Assistant Registrar Digitally signed by CHETAN KUMAR Date: 2018.01.30 17:45:38 IST Reason: