Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Central Administrative Tribunal - Delhi

Sumit Kumar vs Union Of India & Others Through on 15 April, 2013

      

  

  

 CENTRAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH

O.A. No. 1261/2013
M.A. No. 957/2013

New Delhi, this the 15th day of April, 2013.

HONBLE MR. V.  AJAY KUMAR, MEMBER (J)
HONBLE MR. V.N. GAUR, MEMBER (A)

Dinesh, (2201058756)
S/o Ramphal
R/o H.No.4067, Urban Estate
Jind, Haryana.

Shiv Kumar, (2201557353)
S/o Naresh Kumar
R/o Village  Tikal Kalan
PO-Dhaniphogat, Tehsil-Ch.Dadri
Bhiwani, Haryana.

Lokesh Kumar, (2201008322)
S/o Puran Singh
R/o V.P.O.  Bewal
Distt.  Mahendergarh
Haryana.

Rakesh Kumar (2201095414)
S/o Sh. Ghanshyam Mandal
R/o Priyadarshani Nagar
Dhabia Kothi Road
Jilkamanjhi
Bhagalpur, Bihar.

Amit Kumar (2201090586)
S/o Sh. Satyabir Singh
R/o V.P.O.Sanghi
Distt.  Rohtak
Haryana.

Sukh Shyam (2201547065)
S/o Sh. Vijender
R/o Khasra No.110/09
A-7, Firm Road
Near Dayanand, Dharmkanta
V.P.O. Mundka
New Delhi.

Ketan Rana (2201560652)
S/o Shri Satyawan Rana
R/o H.No.430
Shahbad Daulatpur
Delhi  42.

Sandeep Kumar (2201018977)
S/o Rakam Singh
R/o Vill. Mukteshwara
Post-Dattyana
Distt. Ghaziabad, UP

Dharmender Malik (2201012594)
S/o Amarjeet Singh
R/o H.No.876/29, Kamal Colony
Model Town, Rohtak
Haryana  124 001.

Sumit Kumar (2201061312)
S/o Kuldip Singh
R/o H.No.430, 
Sector-14, Rohtak
Haryana  124 001.

Gaurav Yadav (2201116589)
S/o Sh. Surender Singh Yadav
R/o B-734, Sector-01
Vedvyaspuri Colony
Opp. Subharti University
NH-58, Meerut (UP) 250 005.

Navin Kumar (2201048240)
S/o Sh. Baljeet Singh
R/o H.No.688/9, Vishal Nagar
Rohtak, Haryana  124 001.

Ankit (2201545787)
S/o Hari Om
R/o C.P.J.-III, H.No.102
New Seelampur
Delhi  53.

Sumit Kumar
S/o Dilawar Singh
R/o VPO-Kitlana, 
Teh. & Distt. Bhiwani
Haryana.						Applicants

(By Advocate : Shri M.K. Bhardwaj)

Versus

Union of India & Others through:

The Secretary
DoP&T
North Block
New Delhi.

Staff Selection Commission
Through its Chairman
Block No.12, CGO Complex
Lodhi Road,
New Delhi.

The Regional Director
Staff Selection Commission
Block No.12, CGO Complex
Lodhi Road
New Delhi.				.	Respondents

(By Advocate : Shri S.M. Arif for R-2 & 3)


ORDER (ORAL)

Honble Mr. V. Ajay Kumar, Member (J) Heard Shri M.K. Bhardwaj for the applicants and Shri S.M. Arif for respondents No.2 and 3.

2. MA 957/2013 filed under Rule 4(5)(a) of CAT (Procedure) Rules, 1987 for joining is allowed.

2. It is the grievance of the applicants that they have appeared in the Combined Graduate Level Examination, 2012, and after clearing the Part-I and Part-II Examinations, they have also participated in the interview, and though the respondents declared the results of the Examination on 08.02.2013, but kept the results of the applicants under withheld list. The respondents again have declared the results of 18 candidates out of the withheld candidates, but the results of the applicants were neither declared nor reasons for keeping them as withheld has been disclosed despite repeated representations.

2. In the circumstances and in the interest of justice, the OA is disposed of at the admission stage, directing the respondents No.2 and 3 to declare the results of the applicants within four weeks from today or in the alternative, to intimate the reasons for keeping their names as withheld candidates. No order as to costs.

Issue copies of this order today itself.

   (V.N. GAUR)						(V.  AJAY KUMAR)
  MEMBER (A)						     MEMBER (J)

/Jyoti/