Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Bihar - Subsection Section 14(5) in The Bihar Electricity Duty Rules, 1949 (5)[ The Commissioner may, of his own motion, revise any order passed by any authority subordinate to him.] [Substituted by S.O. 330 dated 18.4.1970.]
