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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Karnataka - Subsection

Section 59(2) in SRI JAGADHGURU MURUGARAJENDRA UNIVERSITY ACT, 2020

(2)If the fund referred to in section 47, 48, 49 and 50 are not sufficientto meet the expenditure of the University during the taking over period of itsmanagement, such expenditure may be met by disposing of the properties or asset ofthe University, by the Government.