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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1)(f) in The Orissa (State) Council of Culture Rules, 1990

(f)release of grants, out of the amounts (if any) received from the Government, to the State autonomous bodies supported by Government and other organisations and institutions;