Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(2)(xv) in Ajmer Development Authority Act, 2013

(xv)reservation of areas for open spaces, gardens, recreation centres, zoological gardens, naturereserves, animal sanctuaries, dairies and health resorts and other purposes;