Supreme Court - Daily Orders
Moola Ram vs The State Of Rajasthan on 4 August, 2022
Bench: S. Abdul Nazeer, J.K. Maheshwari
1
ITEM NO.9 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 30990/2018
(Arising out of impugned final judgment and order dated 09-04-2018
in SAW No. 655/2018 passed by the High Court Of Judicature For
Rajasthan At Jodhpur)
MOOLA RAM & ORS. Petitioner(s)
VERSUS
THE STATE OF RAJASTHAN & ORS. Respondent(s)
IA No. 78885/2021 - APPLICATION FOR TAGGING/DETAGGING
IA No. 78872/2021 - APPLICATION FOR TAGGING/DETAGGING
IA No. 158636/2018 - EXEMPTION FROM FILING O.T.
IA No. 158632/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 79004/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(C) No. 1545/2019 (XV)
IA No. 10714/2020 – INTERVENTION/IMPLEADMENT)
SLP(C) No. 16841/2019 (XV)
IA No. 77948/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 95029/2021 - CLARIFICATION/DIRECTION
IA No. 77949/2020 - EXEMPTION FROM FILING O.T.
IA No. 77943/2020 - EXEMPTION FROM FILING O.T.
IA No. 111390/2021 - EXEMPTION FROM FILING O.T.
IA No. 95031/2021 - EXEMPTION FROM FILING O.T.
IA No. 77942/2020 - INTERVENTION APPLICATION
IA No. 94556/2021 - INTERVENTION APPLICATION
IA No. 88786/2022 - INTERVENTION/IMPLEADMENT
IA No. 111388/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 100672/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 18475/2019 (XV)
Signature Not Verified
IA No. 85176/2020 - INTERVENTION/IMPLEADMENT
Digitally signed by
Anita Malhotra
Date: 2022.08.06
IA No. 85167/2020 - INTERVENTION/IMPLEADMENT
12:49:31 IST
Reason:
IA No. 85161/2020 - INTERVENTION/IMPLEADMENT
IA No. 85151/2020 - INTERVENTION/IMPLEADMENT
IA No. 85184/2020 - INTERVENTION/IMPLEADMENT
IA No. 85178/2020 – INTERVENTION/IMPLEADMENT)
2
SLP(C) No. 18476/2019 (XV)
IA No. 111410/2021 - EXEMPTION FROM FILING O.T.
IA No. 111409/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 18477/2019 (XV)
IA No. 111385/2021 - EXEMPTION FROM FILING O.T.
IA No. 111384/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 2239/2020 (XV)
SLP(C) No. 9828/2020 (XV)
IA No. 79868/2020 - EXEMPTION FROM FILING O.T.
IA No. 96001/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 16167/2021 (XV)
FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 86440/2021
FOR CONDONATION OF DELAY IN FILING ON IA 86441/2021
IA No. 86441/2021 - CONDONATION OF DELAY IN FILING
IA No. 86442/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 86443/2021 - EXEMPTION FROM FILING O.T. IA No. 86440/2021 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Diary No(s). 16186/2021 (XV) FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 86589/2021 FOR CONDONATION OF DELAY IN FILING ON IA 86591/2021 IA No. 86591/2021 - CONDONATION OF DELAY IN FILING IA No. 86593/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 86595/2021 - EXEMPTION FROM FILING O.T. IA No. 86589/2021 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Diary No(s). 16275/2021 (XV) (FOR FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 84833/2021 FOR CONDONATION OF DELAY IN FILING ON IA 84837/2021 IA No. 84837/2021 - CONDONATION OF DELAY IN FILING IA No. 84835/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 84836/2021 - EXEMPTION FROM FILING O.T. IA No. 107998/2021 - EXEMPTION FROM FILING O.T. IA No. 84833/2021 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Diary No(s). 16421/2021 (XV) FOR CONDONATION OF DELAY IN FILING ON IA 86984/2021 IA No. 86984/2021 - CONDONATION OF DELAY IN FILING IA No. 86985/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 108033/2021 - EXEMPTION FROM FILING O.T. IA No. 86986/2021 - EXEMPTION FROM FILING O.T.) 3 Diary No(s). 16442/2021 (XV) FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 86495/2021 FOR CONDONATION OF DELAY IN FILING ON IA 86498/2021 IA No. 86498/2021 - CONDONATION OF DELAY IN FILING IA No. 86496/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 86497/2021 - EXEMPTION FROM FILING O.T. IA No. 86495/2021 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Date : 04-08-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER HON'BLE MR. JUSTICE J.K. MAHESHWARI For Petitioner(s) Mr. Prashant Bhushan, AOR Dr. Manish Singhvi,Sr.Adv. Mr. Arpit Parkash,Adv. Mr. Sandeep Kumar Jha, AOR Mr. Shrey Kapoor, Adv.
For M/S. Aura & Co., AOR (Letter by) Mr. Ankit Anandraj Shah, AOR Mr. Vivek Beniwal, Adv. Mr. Ashwin Garg, Adv.
For Intervenor Mr. Hitesh Kumar Sharma, Adv.
Mr. S.K. Rajora, Adv.
Mr. Akhbileshwar Jha, Adv. Mr. Abhijit S. Kamble, Adv. Ms. Niharika Dwivedi, Adv. Mr. Vipin Gupta, Adv.
For Impleaders Mr. Nikhil Ranjan, Adv.
For Respondent(s) Mr. Milind Kumar, AOR Mr. Siddhartha Dave,Sr.Adv. Ms. Archana Pathak Dave, AOR Mr. Parmod Kumar Vishnoi,Adv.
Mr. Brijender Singh Dhull,Adv. Mr. Ashish Pandey,Adv. Mr. Vishwa Pal Singh, AOR Mr. Devadatt kamat, Sr. Adv. Mr. Nishanth Patil, AOR 4 Mr. Apoorv Kurup, AOR Ms. Nidhi Mittal,Adv.
Mr. Manoj Ranjan Sinha, Adv. Ms. Aaditya, Adv.
Ms. Rachana Ranjan, Adv. Mr. Rameshwar Prasad Goyal, AOR Mr. Anish Maheshwari, Adv. Mr. Yunus Malik, Adv.
Mr. Aman Malik, Adv.
Mr. Kritagya Kumar Kait, Adv. Mr. Kaushal Jeet K., Adv. Ms. Rajeeta Raj, Adv.
Mr. Samir Malik, AOR Mr. Ravinder Agarwal, AOR Mr. Lekh Raj Singh, Adv.
Mr. Ranjan Nikhil Dharnidhar, AOR Ms. Pratiksha Sharma, Adv. Mr. Ankit Acharya, AOR UPON hearing the counsel the Court made the following O R D E R In view of letter circulated on behalf of Petitioners to adjourn the matters on personal ground, matters are adjourned.
List after four weeks.
(NEELAM GULATI) (KAMLESH RAWAT) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)