Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Gujarat - Subsection Section 71(2) in Gujarat Minor Mineral Concession Rules, 2017 (2)The benches in overburden shall be kept sufficiently in advance so that their workings do not interfere with the working of minerals.
