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[Cites 0, Cited by 0] [Section 5(8)] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(8)(ii) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(ii)Self employed person shall remit his monthly contribution before the 5th of every month. He may, however, remit his contribution half yearly in advance.