Bombay High Court
Unknown Legal Heirs Of Tatyaba ... vs M/S Pyramid Corporation on 26 June, 2019
Author: Dama Seshadri Naidu
Bench: Dama Seshadri Naidu
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN CRA NO. 95 OF 2019
In
CIVIL REVISION APPLICATION 283 OF 2014
Unknown Legal Heirs Of Tatyaba Ramchandra ....Applicant
Kanse His Legal Heirs And Successors And Ors.
V/S
M/s Pyramid Corporation ....Respondent
Suraj Gupte i/b Sameer Manohar Tendulkar For Applicant Shailendra J. Singh for Respondent CORAM : DAMA SESHADRI NAIDU, J DATE : 26th June, 2019 P.C. :
Post the matter in next week ie. on 03/07/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 26/06/2019 ::: Downloaded on - 27/06/2019 05:16:54 :::