Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Unknown Legal Heirs Of Tatyaba ... vs M/S Pyramid Corporation on 26 June, 2019

Author: Dama Seshadri Naidu

Bench: Dama Seshadri Naidu

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

        CIVIL APPLICATION IN CRA NO. 95 OF 2019
                           In
        CIVIL REVISION APPLICATION 283 OF 2014

 Unknown Legal Heirs Of Tatyaba Ramchandra        ....Applicant
 Kanse His Legal Heirs And Successors And Ors.
            V/S
 M/s Pyramid Corporation                       ....Respondent

Suraj Gupte i/b Sameer Manohar Tendulkar For Applicant Shailendra J. Singh for Respondent CORAM : DAMA SESHADRI NAIDU, J DATE : 26th June, 2019 P.C. :

Post the matter in next week ie. on 03/07/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 26/06/2019 ::: Downloaded on - 27/06/2019 05:16:54 :::