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State of Uttar Pradesh - Section

Section 21 in The U.P. Scheduled Commodities (Regulation of Distribution) Order, 1989

21. Prohibition on keeping of identity card by distributor.

- An authorised retail distributor shall not keep in his possession identity card of any person other than himself, except by way of bona fide collection of identity cards from persons actually present at the shop at a given time, for facility of distribution of scheduled commodities to them at that time.