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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(22) in First Statutes of the University of Udaipur

(22)Withdrawal of the Petition.-An election petition may be withdrawn only by leave of the Committee, provided that the petitioner shall pay the reasonable cost of the respondent as the committee may direct.