Section 7(12) in The U.P. Bottling of Foreign Liquor Rules, 1969
(12)The Excise Inspector incharge bonded warehouse for the bottling of Indian made foreign liquor will, unless otherwise directed, work under the supervision of, and correspond with the Assistant Excise Commissioner in whose territorial charge the bonded warehouse lies. In all ordinary matters regarding the working of the bonded warehouse the licensee should in the first instance apply to the Excise Inspector Incharge who will, if necessary, secure higher orders.
