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State of Uttar Pradesh - Section

Section 41 in The U.P. Habitual Offenders' Restriction Rules, 1957

41.

All settlers shall comply with the direction of the Manager in respect of the following :
(1)to keep their persons, belongings and residences including the land in front thereof, clean,
(2)to clean any place in the settlement which is in common use,
(3)to keep their animals at such places and in such conditions as he may direct,
(4)to report sickness in their families to him, and
(5)to segregate in such manner as may be specified any dependant who may be suffering from any infectious disease.