Allahabad High Court
M/S Harish Chandra Krishna Vitran ... vs Indian Oil Corporation And Others on 25 July, 2019
Author: Ajay Bhanot
Bench: Ajay Bhanot
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - C No. - 73892 of 2010 Petitioner :- M/S Harish Chandra Krishna Vitran Kendra And Another Respondent :- Indian Oil Corporation And Others Counsel for Petitioner :- Manish Goyal,Amit Kumar Singh,Jitendra Kumar Srivastava,Sanjiv Singh Counsel for Respondent :- P. Padia,Anand Tiwari,Pramod Kumar Rai,S.C. Hon'ble Ajay Bhanot,J.
Sri Sanjiv Singh, learned Senior Counsel assisted by Sri Prabhat Kumar Dubey, learned counsel for the petitioners submits that the petitioners are not interested in prosecuting the instant writ petition. They do not wish to press the writ petition any longer.
The writ petition is dismissed.
Order Date :- 25.7.2019 Dhananjai