Punjab-Haryana High Court
Manjinder Kaur Gill vs State Of Punjab And Another on 13 October, 2011
Author: Alok Singh
Bench: Alok Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM No. M-21451 of 2011 9O&M)
Date of decision: 13.10.2011
Manjinder Kaur Gill
....Petitioner
Versus
State of Punjab and another
....Respondents
CORAM: HON'BLE MR. JUSTICE ALOK SINGH
Present: - Mr. Jasbir Singh Chahal, Advocate, for the petitioner.
1.Whether Reporters of local papers may be allowed to see the judgment?
2.Whether to be referred to the Reporters or not?
3.Whether the judgment should be reported in the Digest?
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ALOK SINGH, J (ORAL)
Learned counsel for the petitioner seeks permission to withdraw this petition.
Dismissed as withdrawn.
(Alok Singh) Judge October 13, 2011 R.S.