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Punjab-Haryana High Court

Manjinder Kaur Gill vs State Of Punjab And Another on 13 October, 2011

Author: Alok Singh

Bench: Alok Singh

    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                   CHANDIGARH

                                CRM No. M-21451 of 2011 9O&M)
                                Date of decision: 13.10.2011

Manjinder Kaur Gill
                                                                   ....Petitioner
                                Versus

State of Punjab and another
                                                               ....Respondents

CORAM: HON'BLE MR. JUSTICE ALOK SINGH

Present: - Mr. Jasbir Singh Chahal, Advocate, for the petitioner.

          1.Whether Reporters of local papers may be allowed to see the judgment?
          2.Whether to be referred to the Reporters or not?
          3.Whether the judgment should be reported in the Digest?

                     *****

ALOK SINGH, J (ORAL)

Learned counsel for the petitioner seeks permission to withdraw this petition.

Dismissed as withdrawn.

(Alok Singh) Judge October 13, 2011 R.S.