Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] Union of India - Subsection Section 42(iv) in THE BIOLOGICAL DIVERSITY (AMENDMENT) ACT, 2023 (iv)after clause (e), the following clause shall be inserted, namely:—(ea)form of application and payment of fees under sub-section (1) of section 20;";
