Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(1)(c) in Motor Vehicles Act, 1939

(c)for more than [forty-eight hours] [Substituted by section 35, Act 56 of 1969, for 'fifty four hours' (w.e.f. 2-3-1970).] in the week.