Bombay High Court
Essa Anjum Abdul Razak Memon, vs The State Of Maharashtra Ors on 24 December, 2025
Author: A. S. Gadkari
Bench: A. S. Gadkari
KSG 43-WP-6730-2025.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
WRIT PETITION NO. 6730 OF 2025
Essa Anjum Abdul Razak Memon ... Petitioner
V/s.
The State of Maharashtra & Ors ... Respondents
_______________________________________
Ms. Hamza Lakadwala for the Petitioner.
Mr. Ashish I. Satpute, A.P.P. for Respondent No.1-State.
Ms. Suvarna Chorge, Jailor Gr-II, Nashik Road Central Prison, Nashik.
_______________________________________
CORAM : A. S. GADKARI AND
RANJITSINHA RAJA BHONSALE, JJ.
DATE : 24th DECEMBER, 2025 P.C. :
1) The Chief Medical Officer of Nashik Road Central Prison, Nashik is directed to file his detailed reply to the Petition, on or before 29 th December, 2025.
2) Stand over to 29th December, 2025.
( RANJITSINHA RAJA BHONSALE, J. ) ( A.S. GADKARI, J. ) Digitally signed by KIRAN KIRAN SANJAY SANJAY GHUGE GHUGE Date:
2025.12.24 19:22:22 +0530 1/1 ::: Uploaded on - 24/12/2025 ::: Downloaded on - 24/12/2025 21:16:47 :::