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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Kerala - Subsection

Section 10(4)(i) in Kerala University of Health Sciences Act, 2010

(i)If the Chancellor does not approve any of the persons so recommended by the Committee, he may call for a fresh panel either from the same committee or after constitution of a new committee for the purpose, from such a new Committee.