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Kerala High Court

Dr. Prajitha K vs State Of Kerala on 10 July, 2020

Author: Anu Sivaraman

Bench: Anu Sivaraman

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

      FRIDAY, THE 10TH DAY OF JULY 2020 / 19TH ASHADHA, 1942

                       WP(C).No.13879 OF 2020(H)


PETITIONER:

               DR. PRAJITHA K.
               AGED 34 YEARS
               W/O. NIRAN V. G., KANNTH HOUSE, PURAMERI POST,
               VATAKARA, KOZHIKKODE DISTRICT.

               BY ADV. SMT.K.REEHA KHADER

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY SECRETARY, HEALTH AND FAMILY WELFARE
               DEPARTMENT, THIRUVANANTHAPURAM - 695 001.

      2        THE DIRECTOR OF HEALTH SERVICES
               HEALTH AND FAMILY WELFARE DEPARTMENT,
               THIRUVANANTHAPURAM - 695 001.

      3        DISTRICT MEDICAL OFFICER OF HEALTH
               KOZHIKKODE DISTRICT - 673 020.


OTHER PRESENT:

               GP VINEETHA B

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.07.2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.13879 OF 2020(H)

                                  2

                            JUDGMENT

It is submitted by the learned Government Pleader, on instructions, that the NOC as sought for by the petitioner has been dispatched to the petitioner. The said submission is recorded. The petitioner shall produce the NOC for the purpose of her admission in the DNB course. The writ petition is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE Bng/10.07.2020 WP(C).No.13879 OF 2020(H) 3 APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 EMPLOYMENT CARD ISSUED BY THE GOVERNMENT OF KERALA HEALTH SERVICE.
EXHIBIT P2 NOTIFICATION ISSUED BY THE NATIONAL BOARD OF EXAMINATION DATED 10.06.2020.
EXHIBIT P3 FORWARDED NOTE BY THE DMO DATED 24.06.2020.