Kerala High Court
Dr. Prajitha K vs State Of Kerala on 10 July, 2020
Author: Anu Sivaraman
Bench: Anu Sivaraman
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
FRIDAY, THE 10TH DAY OF JULY 2020 / 19TH ASHADHA, 1942
WP(C).No.13879 OF 2020(H)
PETITIONER:
DR. PRAJITHA K.
AGED 34 YEARS
W/O. NIRAN V. G., KANNTH HOUSE, PURAMERI POST,
VATAKARA, KOZHIKKODE DISTRICT.
BY ADV. SMT.K.REEHA KHADER
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, HEALTH AND FAMILY WELFARE
DEPARTMENT, THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR OF HEALTH SERVICES
HEALTH AND FAMILY WELFARE DEPARTMENT,
THIRUVANANTHAPURAM - 695 001.
3 DISTRICT MEDICAL OFFICER OF HEALTH
KOZHIKKODE DISTRICT - 673 020.
OTHER PRESENT:
GP VINEETHA B
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.07.2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.13879 OF 2020(H)
2
JUDGMENT
It is submitted by the learned Government Pleader, on instructions, that the NOC as sought for by the petitioner has been dispatched to the petitioner. The said submission is recorded. The petitioner shall produce the NOC for the purpose of her admission in the DNB course. The writ petition is, accordingly, closed.
Sd/-
ANU SIVARAMAN JUDGE Bng/10.07.2020 WP(C).No.13879 OF 2020(H) 3 APPENDIX PETITIONER'S EXHIBITS:
EXHIBIT P1 EMPLOYMENT CARD ISSUED BY THE GOVERNMENT OF KERALA HEALTH SERVICE.
EXHIBIT P2 NOTIFICATION ISSUED BY THE NATIONAL BOARD OF EXAMINATION DATED 10.06.2020.
EXHIBIT P3 FORWARDED NOTE BY THE DMO DATED 24.06.2020.