Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(2) in The Bombay Secondary School Certificate Examination Act, 1948

(2)The Secretary shall, subject to the control of the Chairman of the Board, be the executive officer of the Board.