Calcutta High Court (Appellete Side)
Muscular Dystrophy Patient Welfare ... vs Ministry Of Health And Family Welfare on 25 August, 2021
August 25, 2021 AD 01 Court No.1 SG/S. Biswas WPA (P) 20 of 2020 Muscular Dystrophy Patient Welfare Society and another vs. Ministry of Health and Family Welfare, Government of India and others (Through Video Conference) Ms. Nandini Mitra, Mr. Samim Ahmed, Ms. Saloni Bhattacharjee, Advocates ... for the petitioners (present in Court) Mr. T. M. siddiqui, Mr. N. Chatterjee, Advocates ... for the State (present in Court) On the request of learned counsel for the petitioners, adjourned to September 15, 2021.
[Rajesh Bindal, C.J.(A)] [Rajarshi Bharadwaj, J.]