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[Cites 0, Cited by 0] [Section 183] [Entire Act]

Union of India - Subsection

Section 183(ss) in The Indian Post Office Rules, 1933

(ss)Officers of the Neyyeli Lignite Corporation (Private) Limited at Madras and its Field Offices at Neyyeli in the South Arcot District of Madras, provided that the articles posted by them relate solely to the business of the said Corporation.