Section 9(2)(a) in Punjab Home Guards and Civil Defence (Class I) Service Rules, 1988

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2)(a) in Punjab Home Guards and Civil Defence (Class I) Service Rules, 1988

(a)if such person is recruited by direct appointment, dispense with his services or revert him to a post on which he held lien prior to his appointment ; and

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State of Punjab - Subsection

Section 9(2)(a) in Punjab Home Guards and Civil Defence (Class I) Service Rules, 1988