Allahabad High Court
Dileep Kumar vs Smt. Krishna Kumari on 23 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 591 of 2003 Petitioner :- Dileep Kumar Respondent :- Smt. Krishna Kumari Petitioner Counsel :- Akhilesh Singh Respondent Counsel :- A.K. Yadav,D.N. Yadav Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Seven copies of paper book have been filed today. Let it be taken on record.
Order Date :- 23.5.2011 NS