Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Madhya Pradesh - Subsection Section 27(1) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974 (1)If the holder of the permit contravenes the provisions of Rule 19, he shall forfeit the whole or part of the deposit made by him.
