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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(2) in The Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Amendment Act, 1977

(2)It shall be deemed to have come into force on the 1st day of January, 1975.[Sections 2 to 6: Amendments are incorporated out in the main Act of 1973.]