Section 3(2)(a) in Assam Prisons Act, 2013

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State of Assam - Subsection

Section 3(2)(a) in Assam Prisons Act, 2013

(a)there is likelihood of arrest of persons at any place within the State in connection with any agitation, demonstration or satyagraha and in such large number as cannot conveniently or safely be kept in the prison situated within or near such place, or

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State of Assam - Subsection

Section 3(2)(a) in Assam Prisons Act, 2013