Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(n) in The U.P. Water Management And Regulatory Commission Act, 2008

(n)to fix and regulate a water tariff system and charges for the use of water after due consideration to all costs including administration, operation, maintenance, depreciation and subsidies;