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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(3) in U.P. Police (Extraordinary Pension) (Second Amendment) Rules, 2015

(3)All the Government orders related to deciding cases of Extraordinary Pension v/z, Government orders dated 23, 1980 and July 19, 1978 etc., will not be effective after notification of the Uttar Pradesh Police (Extraordinary Pension) (Second Amendment) Rules, 2015.