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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Bihar - Subsection

Section 33(2)(c) in The Bihar Khadi and Village Industries Act, 1956

(c)the functions of the Board;
(cc)[ The powers and duties to be exercised and performed by the Financial Advisor and Chief Accounts Officer to the Board.] [Added by Bihar Act No. 2 of 1964.]