Delhi High Court - Orders
Chandra Kishore Chaurasia vs R A Perfumery Works Private Limited on 25 August, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~62
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO (COMM) 128/2021 & C.M.Nos.28066-28067/2021
CHANDRA KISHORE CHAURASIA ..... Appellant
Through Mr.Kirti Uppal, Sr.Advocate with
Mr.N.K.Kantawala, Mr.Praver
Sharma and Mr.Prakhar Sharma,
Advocates.
versus
R A PERFUMERY WORKS PRIVATE LIMITED ..... Respondent
Through Mr.Shuvasish Sengupta with
Ms.Sushmita Ghose, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 25.08.2021 The appeal has been heard by way of video conferencing. Learned counsel for the respondent states that he has not been served with a copy of the appeal. Let another copy of the appeal be served upon learned counsel for the respondent by way of e-mail, within a week.
List on 09th September, 2021.
The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J NAVIN CHAWLA, J AUGUST 25, 2021 KA Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:26.08.2021 22:15:51