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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(1) in Assam Acquisition of Land for Flood Control and Prevention of Erosion Act, 1955

(1)"Land" and "person interested" have the meanings respectively as signed to them in the Land Acquisition Act, 1894 (Act 1 of 1894).