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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(1) in The Orissa Co-operative Societies Rules, 1965

(1)The following persons may be admitted as members of a Society;
(a)any local authority;
(b)Orissa State Khadi and Village Industries Board;
(c)any other body corporate and
(d)any individual;]