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[Cites 0, Cited by 0] [Section 255] [Entire Act]

State of Madhya Pradesh - Subsection

Section 255(a) in Criminal Courts - Rules and Orders

(a)on the conviction of a military pensioner to the Deputy Controller of Military Pensions, Lahore, through the District Magistrate if the Court convicting the offender is subordinate to such Magistrate. If possible the place whereof the convict pensioner last drew his pension should be stated in the covering letter or memorandum forwarding the copy of the judgement;